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Learned Counsel Representing On ... vs Unknown
2023 Latest Caselaw 3385 AP

Citation : 2023 Latest Caselaw 3385 AP
Judgement Date : 12 July, 2023

Andhra Pradesh High Court - Amravati
Learned Counsel Representing On ... vs Unknown on 12 July, 2023
        HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                 APPEAL SUIT No.944 of 2010

JUDGMENT:

Learned counsel representing on behalf of

appellant/defendant filed copy of order in EP.No.28 of 2014 in

OS.No.2404 of 2008, it shows that the matter is settled out of

the Court and Full Satisfaction memo filed and is recorded,

Execution Petition is terminated, requests to dispose of the

appeal accordingly.

2. No representation on behalf of respondent.

3. Considering the above said submission, without going

into the correctness of the submission, this appeal is dismissed.

There shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:12.07.2023 KGM HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

APPEAL SUIT No.944 of 2010 Date: 12.07.2023

KGM

 
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