Sri P. Shashidhar vs Unknown
2023 Latest Caselaw 3365 AP

        THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

                CONTEMPT CASE No. 2275 of 2023

JUDGMENT:

Sri P. Shashidhar, learned counsel, representing Sri C. Suman, learned

counsel for the respondents 1 & 3, Sri P. Shashivardhan, learned counsel,

representing respondent No.2 and Sri Ch. Rayan Abhishek, learned counsel,

representing Sri M. Manohar Reddy, learned counsel for respondents No.4 to 6,

submit that the order of the Writ Court has been complied and the payment has

been made to the petitioner and cleared on 26.06.2023.

2. Sri P. Rama Koteswararao, learned counsel, representing Sri Bathala

Ramesh, submits that the amount has been received by the petitioner.

3. In view of the aforesaid, the Court considers it not necessary any

more to proceed further against the respondents in the contempt case taking a

lenient view.

4. The Contempt Case is closed. Notices issued to the respondents are

discharged.

Pending miscellaneous petitions, if any, shall stand closed in

consequence.

_______________________ RAVI NATH TILHARI, J Date: 11.07.2023 Dsr