Between vs Smt Emirisetty Ratnalu @ ...
2023 Latest Caselaw 3349 AP

Citation : 2023 Latest Caselaw 3349 AP
Judgement Date : 11 July, 2023

Andhra Pradesh High Court - Amravati

Between vs Smt Emirisetty Ratnalu @ ... on 11 July, 2023

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                   IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                            TUESDAY, THE ELEVENTH DAY OF JULY A
                             TWO THOUSAND AND ll^/ENTY THREE I ~
                                       : PRESENT:
                      THE HONOURABLE SRI JUSTICE DRV R K KRUPASAGAR                       ~

                                            lANo. 2OF2022
                                                    lN
                                       MAGMA NO: 551 OF 2022 /
          Between :
                The New India Assurance Company Limited, represented by its DivisionaI
                Manager, Divisional Office, Government Arts College road, Srikakulam Town,
                Post, Mandal and District, Andhra Pradesh State, Pin -532001.
                                                                               . , . Petitioner
                                                   AND
             1. Smt Emirisetty Ratnalu @ Ratnalamma, W/o late Apparao, aged 52
                years,Hindu, Household duties, Resident of House No.1-13-A, C/o Sharifa
                Begum, Ayyappa Society, Madhapur, Serilingampally, Hyderabad, Telangana
                State, Pin No.500 081 (Aadhaar No.9723 96116961)
             2. Emirisetty Veeranchi, S/o late Appa Rao, aged 31 years, Hindu, Private
                Empl6yee, Resident of House No.1-13-A, C/o Sharifa Begum, Ayyappa
                Society, Madhapur, Serilingam¢ally, Hyderabad, Telangana State, Pin No.500
                081 (Aadhaar No.9007 8354 6921)
             3. Smt Mali Annapurna, W/o Pradeep Mali, D/o Emirisetty late Appa Rao, aged
                34 years, Hindu, Household duties, C/10, Banjara Saman Apparfments, Road
                No.12, Opposite to State Bank of India, Banjara Hills, Khairatabad,
                Hyderabad, Telangana State, Pin No.500 034 (Aadhaar No.73951933 3088).
                                                                    ... Respondents/Claimants
             4. Kuna Ravi Kumar, S/o late Krishna Rao, aged 48 years, HI'ndu, Kalinga by
                caste, Former M.L.A., and Form¢er Government Whip, R/at Santhinagar
                Colony, Behind Government Arts College, Srikakulam Town, Post, Mandal
                anddistrict, Andhra Pradesh State, Pin Nd'.532 001, owner of Lorry (tipper)
                bearing registration No.AP 30 U 1706.
                                                                               . . . Respondent



                  Petition under Section 151 CPC praying that in the circumstances stated in
          the affidavit filed in support of the petition, the High Court may be pleased to stay of
          operation of the Judgment and Decree made in M.V.O.P.No.263 0F 2018 dated15-
          03-2022 on the file of The Chairman, Motor Accidents Claims Tribunal-cum- 1 st
          Additional District Judge, SRIKAKULAM, Pending disposal of MAGMA No. 551 of
          2022, on the file of the High Court.
 /




          The pet,-lion coming on for hearI'ng, upon PeruSl'ng the Petit,-on and the
    affidavit filed Ion Support thereof and the order of the High Court.dated 22.12.2022,
    24.02.2023 & 24.03.2023 made herein and upon hearing the arguments of SRI
    AMANCHARLA SATISH BABU Advocate for the AppeIIant, Court made the following

    ORDER:

'lLearned counsel for the respondents seeks time to file counter.

Time granted.

List the matter after four (4) weeks.

ln the mean time, Interim stay that was granted earlier shall stand extended for four (4) weeks."