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AS/2398/2000
2023 Latest Caselaw 3324 AP

Citation : 2023 Latest Caselaw 3324 AP
Judgement Date : 5 July, 2023

Andhra Pradesh High Court - Amravati
AS/2398/2000 on 5 July, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: C.M.A. No.2970 of 2000 and A.S. No.2398 of 2000

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE 05.07.2023 VJP, J

Both counsel present. Heard.

Post on 18.07.2023 for judgment.

_______ VJP, J PND

 
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