Unknown vs High Court Of Andhra Pradesh At ...
2023 Latest Caselaw 3304 AP

Citation : 2023 Latest Caselaw 3304 AP
Judgement Date : 4 July, 2023

Andhra Pradesh High Court - Amravati

Unknown vs High Court Of Andhra Pradesh At ... on 4 July, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                         Crl.A.No.407 of 2008

                         PROCEEDING SHEET

Sl.                                                           OFFICE
      DATE                       ORDER
No.                                                            NOTE
13. 04.07.2023 AVRB,J:

                   Heard the arguments of Sri M.Ravindra,
              learned counsel, representing Sri M.Venkata
              Narayana, learned counsel for the respondent.

Reserved for Judgment.

_________ AVRB,J

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