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Learned Counsel For vs Unknown
2023 Latest Caselaw 3285 AP

Citation : 2023 Latest Caselaw 3285 AP
Judgement Date : 3 July, 2023

Andhra Pradesh High Court - Amravati

Learned Counsel For vs Unknown on 3 July, 2023

         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                    Appeal Suit No.25 of 2009

JUDGMENT:

Learned counsel for appellant is present. As seen from the

proceeding sheet the appeal against the sole respondent is

already dismissed vide Order dated 13.04.2017 so far as steps

have not been taken. Since appeal is deemed to be dismissed. It

need not be called again as it is against the sole respondent.

02. Accordingly, the appeal is dismissed for default. There

shall be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 03.07.2023 KLNS

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.25 of 2009 Date: 03.07.2023

KLNS

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