Hdfc Ergo General Insurance Co. ... vs Shaik Nazeer Nazeer Basha 3 Others
2023 Latest Caselaw 531 AP

Citation : 2023 Latest Caselaw 531 AP
Judgement Date : 31 January, 2023

Andhra Pradesh High Court - Amravati

Hdfc Ergo General Insurance Co. ... vs Shaik Nazeer Nazeer Basha 3 Others on 31 January, 2023

                   HIGH COURT OF ANDHRA PRADESH

                         MACMA No.511 of 2016

                          PROCEEDING SHEET

Sl.
No.     DATE                                                OFFICE
                                       ORDER

NOTE

08. 31.01.2023 BVLNC, J Heard both sides. Judgment reserved.

_________ BVLNC, J dmr

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