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WP/1781/2023
2023 Latest Caselaw 473 AP

Citation : 2023 Latest Caselaw 473 AP
Judgement Date : 27 January, 2023

Andhra Pradesh High Court - Amravati
WP/1781/2023 on 27 January, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 1781 of 2023

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 27.01.2023 RNT, J & VGKR, J

"Separate judgment is passed dismissing the writ petition."

_________ RNT, J

_________ VGKR, J

Dsr

 
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