Tirigedala Ramanayya, vs Chenuthala Apparao,
2023 Latest Caselaw 333 AP

Citation : 2023 Latest Caselaw 333 AP
Judgement Date : 24 January, 2023

Andhra Pradesh High Court - Amravati

Tirigedala Ramanayya, vs Chenuthala Apparao, on 24 January, 2023

               HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

      MAIN CASE No.: S.A.No.474 of 2012

                                PROCEEDING SHEET

Sl.                                                                    OFFICE
No      DATE                                ORDER                       NOTE


4     24.01.2023   Dr.VRKS,J

                         On 26.06.2012 notice before admission was

                   ordered to respondent.

It was served on 06-08-2012 none has put in

appearance for Respondent. Therefore, the hearing

shall proceed exparte.

Learned counsel for the appellant submitted

arguments.

Judgment Reserved.

________ Dr.VRKS,J

GRL

Download the LatestLaws.com Mobile App