This Interlocutory Application ... vs Unknown
2023 Latest Caselaw 929 AP

         HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: A.S. No.365 of 2022
                     PROCEEDING SHEET
SL.     DATE                          ORDER                           OFFICE
NO.                                                                    NOTE
      15.02.2023 DVSS, J & SV,J

                               I.A.No.02 of 2022
                         This interlocutory application is filed to
                 permit 2nd petitioner/4th appellant to represent
                 1st petitioner/2nd appellant in the appeal, as
                 GPA Holder.
                         For   the   reasons     stated   in   the
                 accompanying affidavit, the petition is allowed.
                               I.A.No.01 of 2022
                         This interlocutory application is filed to
                 grant stay of execution of preliminary decree
                 and judgment dated 14.10.2022 in O.S.No.284
                 of 2010 on the file of II Additional District
                 Judge, Guntur pending disposal of the appeal.
                         The appellants filed Memo giving up the
                 claim against respondent No.3.

Notice was served on respondent No.1. Proof of service is filed vide USR No.606 of 2023.

None appears for respondent No.1. The proceedings pursuant to the decree and judgment dated 14.10.2022 passed in O.S.No.284 of 2010 on the file of II Additional District Judge, Guntur shall go on, but final decree shall not be passed.

 SL.   DATE                ORDER                             OFFICE
NO.                                                          NOTE

List this case in the usual course.

__________ DVSS,J

_________ SV,J ANI