Citation : 2023 Latest Caselaw 628 AP
Judgement Date : 6 February, 2023
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 42117 of 2022
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
02. 06.02.2023 RNT, J
"Separate judgment is passed dismissing the writ petition as infructuous."
_________ RNT, J Dsr
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