Thursday, 30, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Siripurapu Kranthi Kiran vs The State Rep By Central Bureau Of ...
2023 Latest Caselaw 1071 AP

Citation : 2023 Latest Caselaw 1071 AP
Judgement Date : 22 February, 2023

Andhra Pradesh High Court - Amravati
Siripurapu Kranthi Kiran vs The State Rep By Central Bureau Of ... on 22 February, 2023
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVAT

WEDNESDAY, THE TWENTY SECOND DAY OF FEBRUAR
RAARD THOUSAND AND TWENTY THREE

: PRESENT:
THE HONQURABLE SR JUSTICE K SREENIVASA REDDY.

iA No. 1 GF 20223
iN
. GRLA NO: 16 OF 2023
Setween
Siripurapu Kranthi Kiran, Sfo Sr S. Kumar, 34y, BD. No. &O-121-9M, Balayya Sastry
layout, Visakhapatnam District
..Patiioner/Appellant
iPatifioner in ORLA FAO OF 2085
on the file of High Court}
AND
The State Rep. by Central Bureau of investigation (CSD, Visakhapatriam District,
through Special Public Prosecutor for' OBL High Court of Andhra Pradesh at
Amaravall a
. Respondent
(Respondents in-da-}

Peiition under Section 3891) of: GaP. praying that in the circumstances
stated in the affidavit fled in support of the petition, the High Court may be pleased
to enlarge the petitioner on ball by suspending the conviction and sentence imposed
by the Court of the Principal Special Judge for CB] Cases, Visakhapainam,
Visakhapatnam District in the Calendar and Judgment dated 2701-2023 passed in
C.0.No.Z2 of 2014, pending disposal of CRLA No. 180 of 2023, on the fle of the High
arttse :

The patition coming on for hearing, upon perusing the Feliian and the
affidavit fled in support thersof and uporshearing the argumenis of SRI P DURGA
PRASAD Advocate for the Appellanteand of PUBLIC PROSECUTOR for the
Respondent, the Court made the following. ~ :
ORDER: .

'Sentence of imprisonment imposed by the Court below alone is
suspanded pending disposal of the Criminal Appeal on candHion of petitioner
surrendering before the learned Principal Special Judge for CBI Cases,
Visakhapatnam, and on such surrender, the petitioner shall be enlarged on bail
on executing & personal bond for a sum of Rs.1O,000/- (Rupees Ten Thousand
onfy} with two sureties fer the like sum sach to the satisfaction of the learned
Principal Special Judge for CBI Cases, Visakhapatnam".

SD-MSRINIVAS
ASSISTANT REGISTRAR
HTRUE COPY! if

fees For ASSISTANT REGISTRAR


The Principal Special Judge
District

for CB) Cases, Visakhapainam, Visakhanainam

One CC to SRI P DURGA PR, SAD Advocate [OPUC]
Two GCs to PUBLIC PROSECUTOR igh Court of AP [OUT]

One spare copy



Ne

HIGH GOURT

SRR

DATED 2202/2023

ORDER

iA.NO.T OF 2023 iN GRLANo. 186 of 2023

BAHL

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter