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T.V.Krishna Rao vs Smt Meherunnisa Begum
2023 Latest Caselaw 6238 AP

Citation : 2023 Latest Caselaw 6238 AP
Judgement Date : 27 December, 2023

Andhra Pradesh High Court - Amravati

T.V.Krishna Rao vs Smt Meherunnisa Begum on 27 December, 2023

            HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

                MAIN CASE No: Second Appeal No.474 of 2014

                              PROCEEDING SHEET


Sl.                                                                         OFFICE
        DATE                           ORDER
No.                                                                          NOTE
      27.12.2023 BSS, J
                       The learned counsel Ms.Lakshmi Priyanvith
                 Popuri represented through virtual hearing on
                 behalf of Mr.Vedula Srinivas, learned Senior counsel
                 for the appellant, would submit that she already
                 submitted her arguments.
                       Learned     counsel   for    the    respondent

Mr.T.Kumar Babu, would submits that he is supporting the judgment and decree passed by the Courts below.

List the case on 12.01.2024 under the caption "for pronouncement of judgment".

_______ BSS, J KNN

 
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