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G Srikanth vs The State Of Andhra Pradesh
2023 Latest Caselaw 6226 AP

Citation : 2023 Latest Caselaw 6226 AP
Judgement Date : 27 December, 2023

Andhra Pradesh High Court - Amravati

G Srikanth vs The State Of Andhra Pradesh on 27 December, 2023

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE No. W.P.(PIL).No.191 of 2023

PROCEEDINGS SHEET

Sl. DATE ORDER OFFICE No. NOTE

02. 27.12.2023 Mr. V. V. S. S. Srikanth G, party in person appears.

Learned Government Pleader for General Administration, seeks time for placing on record an affidavit with steps taken towards implementation of the judgment of the Hon'ble Supreme Court.

List on 21.02.2024.

DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J

SSN

 
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