Andhra Pradesh High Court - Amravati
The State Of Andhra Pradesh vs K Kavitha on 27 December, 2023
iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!
WECNESDAY, THE TWENTY SEVENTH DAY OF DECEMBER,
TWO THOUSAND AND TWENTY THRE
'PRESENT:
THE HONOURABLE SRI G.NARENDAR
AND
THE HONOURABLE SRI JUSTICE NYAPATHY VIUAY
WRIT APPEAL NQ: 1157 OF 2023
Ari Appeal under Giause 15 oF the Letiers Patent, is preferred against ihe orders
passed In WP No. 18658 of 2079, dated 22.01. 2020, on the fde of fhe High Gourd
Between:
1. The State of Andhra Pradesh, Reg. by fis Principal Secrstary, Higher
Education Gepartment, Secretar iat Bul HANGS, Velagapudi, Amaravathi, Guntur
Cistrict, AP,
2, Corrunissioner and Director of Colleglate Education, Government of Andhra
Pracesh, Prasadampadu, Viayawada. Krishna District AP.
Apnelianta/Reapondents
AND
1. K. Kavitha, D/o K V Narayana, Aged 47 years, Dce Lecturer in
Mathematics TJ P S College, Guntur, Rfo. ONG 1342 75/4, 7 Line
Satyanarayanapuram Guntur, Guntur District AP.
Respondent Patitianer
2. The Correspondent & Secretary, TIPS College, Patlabhipuram, Gurftur,
Guriur District, AP.
3. The Principal of TUPS College, Pattabhipurarn, Guntur, Guntur District,
ALP,
Respondenta/Respondenis
i& Noo ¢ OF 2623:
Pets faner under Section 181 OPC is fled praying that in ihe circumstances
stated in the affidavit filed in support of the wil appeal, the High Court may be
nlieased to suspend the orders dated 22.0% 20 20 in WP No 16858 of 2079, pend ng
'isposal of W.A.No 1181 of S033, on the fle of the High Court.
The Appeal coming on for hearing, upon perusing the Petition and ine afidavit
filed In support thereof and the order of the High Court order daied 22.71.2023 made
herain and.upon hearing the arqumenta of Government Pleader for Higher Education
for the Petitioner an of G.Elisha, Advacate for the Respondent No.1, the Court made
the following:
QORRER:
"tm view of interim order granted in WLA.Ne. 1192 of 2023 and connected
appeals, and the instant appeals are also arising out of same Order, if is
prudent fo grant similar suspensicn of common order mmpugned, Ni
pronouncement of judgment in W.A.Nos. 719 of £023 and batch.
Liston 71.04.2024 for further hearing."
"Sd M. SRINIVAS
ASSISTANT REGISTRAR
Sa
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geben OFFICER.
cows © PRE RES
Ta,
j. K.Navitha, Dro RY Naren
Guntur, Rie. DNo 1a4e7
District AP.
2. The Correspondent & Secretary, TIPS College, Ratlabhinuram, Gurtur,
Suntur District, AP.
3. The Correspondent & Seorefary, TIPS College, Pattabhipuram, Guntur,
Guntur Distriat, AB.
4. The Principal of TUPS Collegs, Paitabhipuram, Guntur, Guntur District, APY
FOS BY RPADI
§ One CC io SRG ELISHA Advocate |
8. Two Cs to OF FOR HIGHER EDUCATION, High Court of AP ROUT)
7. Two sare cones.
gp ogo
aver yatins TU P & College,
ura Guntur, Guntur
HIGH COURT
DATED: 27/42/2023
NOTE: LIST ON 11.04.2024 FOR FURTHER HEARING
ORDER
WA.No. T1541 of 2023
DIRECTION
RS
° SON os Qs 3
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