Smt.Tripasuri Venkata Mangathalli vs Pudi Venkata Narasimha Rao
2023 Latest Caselaw 6058 AP

Andhra Pradesh High Court - Amravati

Smt.Tripasuri Venkata Mangathalli vs Pudi Venkata Narasimha Rao on 13 December, 2023

Author: U.Durga Prasad Rao

Bench: U.Durga Prasad Rao

            HIGH COURT OF ANDHRA PRADESH: AT AMARAVATI

                         MAIN CASE No.: S.A.No.597 of 2023

                                  PROCEEDING SHEET
Sl.                                                                              OFFICE
                                             ORDER

No      DATE                                                                      NOTE

02.   13.12.2023   UDPR, J
                                        I.A.No.1 of 2023

Dispensed with for six (6) weeks.

I.A.No.2 of 2023 Notice sent to the respondent returned with an endorsement that 'addressee left'.

Heard learned counsel for petitioner. There shall be stay of all further proceedings pursuant to the judgment in A.S.No.81/2022 on the file of Special Sessions Judge for SC & ST Cases-cum-XI Additional District & Sessions Judge, Visakhapatnam passed in respect of decree and judgment in O.S.No.990/2019 on the file of Principal Junior Civil Judge, Visakhapatnam till disposal of the Second Appeal on the condition of petitioner depositing 50% of the E.P. amount deducting the amounts if any deposited or realized, within six (6) weeks.

Post after four (4) weeks.

________ UDPR, J NNN