Syed Rahim And Another vs Matrapu Salman And 2 Others
2023 Latest Caselaw 6029 AP

Andhra Pradesh High Court - Amravati

Syed Rahim And Another vs Matrapu Salman And 2 Others on 12 December, 2023

             HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
                MAIN CASE No: M.A.C.M.A.Nos.1225 of 2012 and
                                            2494 of 2011
                            PROCEEDING SHEET
Sl.                                                                     OFFICE
                                       ORDER

No. DATE NOTE

12. 12.12.2023 BVLNC, J M.A.C.M.A.No.1225 of 2012 Heard Sri B.V.Krishna Reddy, learned counsel for the appellants/claimants and Sri Naresh Byrapaneni, learned counsel for the respondent No.3/Insurance Company.

Judgment Reserved.

__________ BVLNC, J DNB