Amilineni Venkataswamy vs Amilineni Venkatesulu
2023 Latest Caselaw 5990 AP

Citation : 2023 Latest Caselaw 5990 AP
Judgement Date : 11 December, 2023

Andhra Pradesh High Court - Amravati

Amilineni Venkataswamy vs Amilineni Venkatesulu on 11 December, 2023

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. Appeal Suit No.459 of 2005

                       PROCEEDING SHEET

Sl. DATE                               ORDER                         OFFICE
No.                                                                   NOTE
28.   11-12-2023   VGKR,J

                          Heard     learned   counsel    for   the
                   respondent.

List the matter on 14.12.2023 under the caption 'for Judgment'.

_________ VGKR,J

ANI

Download the LatestLaws.com Mobile App