Expand

January February March April May June July August September October November December

P.Rahul vs G V Bhupal Reddy
2023 Latest Caselaw 5911 AP

Citation : 2023 Latest Caselaw 5911 AP
Judgement Date : 7 December, 2023

Andhra Pradesh High Court - Amravati

P.Rahul vs G V Bhupal Reddy on 7 December, 2023

                                      1


                   HIGH COURT OF ANDHRA PRADESH

                       MACMA No. 1288 of 2019

                             PROCEEDING SHEET

Sl.
                                            ORDER

No      DATE
                   AVRB,J
07    07.12.2023

Heard the arguments of Sri Gudi Srinivasu, learned

counsel for the respondent No.2 and reply of Sri

Venkateswarlu Gadipudi, learned counsel for the

appellant.

Reserved for Judgment.

_ ____ AVRB,J eha

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

P.Rahul vs G V Bhupal Reddy
2023 Latest Caselaw 5911 AP

Andhra Pradesh High Court - Amravati

P.Rahul vs G V Bhupal Reddy on 7 December, 2023

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

P.Rahul vs G V Bhupal Reddy2023 Latest Caselaw 5911 AP

Andhra Pradesh High Court - Amravati

P.Rahul vs G V Bhupal Reddy on 7 December, 2023

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

P.Rahul vs G V Bhupal Reddy
2023 Latest Caselaw 5911 AP