The Government Of Andhra Pradesh vs Manda Visweswara Rao
2023 Latest Caselaw 5881 AP

Andhra Pradesh High Court - Amravati

The Government Of Andhra Pradesh vs Manda Visweswara Rao on 6 December, 2023

                   HIGH COURT OF ANDHRA PRADESH: AMARAVATI

        MAIN CASE: W.A.Nos.1193, 1194, 1195, 1198, 1202, 1203, 1204,
        1205, 1208, 1209, 1210, 1211, 1213, 1214 and 1228 of 2023

                                      PROCEEDINGS SHEET
Sl.     DATE                                      ORDER                                     OFFICE
No.                                                                                          NOTE


4)    06.12.2023    GN,J & VN,J
                           Heard learned Government Pleader for Higher Education

                    for the appellants.

                           Judgment reserved.     Both the parties are at liberty to

                    file   their   written   submissions,   if   any,   on   or    before

                    11.12.2023.

                           The respondents are directed not to take contempt

                    proceedings and the common order impugned shall stand

                    suspended, till pronouncement of judgment.


                                                                                  _______
                                                                                   GN, J.

_______ VN, J.

cs/anr Sl. DATE ORDER OFFICE No. NOTE