Citation : 2023 Latest Caselaw 5876 AP
Judgement Date : 6 December, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
M.A.C.M.A.No.1447 OF 2016
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
05. 06.12.2023 AVRB,J:
None represented for the respondents.
On 29.11.2023, arguments were advanced on behalf of the appellants.
Though, a chance is given to the respondents to get the arguments advanced, but none represented.
The matter is reserved for Judgment.
_________ AVRB,J
MH
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