Bhavanam Veera Reddy vs Radha Madhavam Builders And Developers
2023 Latest Caselaw 5784 AP

Andhra Pradesh High Court - Amravati

Bhavanam Veera Reddy vs Radha Madhavam Builders And Developers on 4 December, 2023

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           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No. Arbitration Application No.34 of 2023

                               PROCEEDINGS SHEET

Sl.                                                                     OFFICE
                                        ORDER

No       DATE                                                            NOTE

07.    04.12.2023        Mr. S. Satyanarayana Moorthy, learned

counsel appears for the applicants.

Mr. Palla Balu Anil Kumar, learned counsel for the respondents seeks to rely upon a judgment and sought an adjournment.

List on 15.12.2023.

DHIRAJ SINGH THAKUR, CJ

Vjl