Pallavi Hospitals vs Ito,
2023 Latest Caselaw 5762 AP

Andhra Pradesh High Court - Amravati

Pallavi Hospitals vs Ito, on 1 December, 2023

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
      THE HON'BLE SRI JUSTICE RAVI NATH TILHARI
                                 AND
     THE HON'BLE SRI JUSTICE A.V.RAVINDRA BABU

              INCOME TAX APPEAL NO.56 of 2012

JUDGMENT:

- (per Hon'ble Sri Justice Ravi Nath Tilhari)

On 21.11.2023, the following order was passed:-

"List the matter on 27.11.2023 in the weekly List, showing the name of Sri A.Radha Krishna, learned counsel in place of Sri S.R.Ashok, learned counsel for the respondents, as it is reported that Sri S.R.Ashok, is no more."

2. The matter is in the weekly cause list.

3. Today also, there is no representation for the

appellant.

4. The Income Tax Appeal is dismissed for want of

prosecution.

There shall be no order as to costs.

As a sequel thereto, miscellaneous petitions, if

any pending, shall also stand closed.

__________________________ RAVI NATH TILHARI, J

_________________________ A.V.RAVINDRA BABU, J Date: 01.12.2023 RKS