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AS/870/2018
2023 Latest Caselaw 3790 AP

Citation : 2023 Latest Caselaw 3790 AP
Judgement Date : 2 August, 2023

Andhra Pradesh High Court - Amravati
AS/870/2018 on 2 August, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Appeal Suit No.870 of 2018

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

03. 02.08.2023 AVRB, J

The Judgment under challenge was delivered by me when I was working as Metropolitan Sessions Judge-cum-Second Additional District Judge, Vijayawada.

Post the appeal before another bench.

________ AVRB,J DNV

 
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