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Mummaneni Brahmaiah Choudary vs Kaka Tapaswi
2023 Latest Caselaw 2442 AP

Citation : 2023 Latest Caselaw 2442 AP
Judgement Date : 25 April, 2023

Andhra Pradesh High Court - Amravati
Mummaneni Brahmaiah Choudary vs Kaka Tapaswi on 25 April, 2023
           HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                           A.S.No.464 of 2009

JUDGMENT:

1. When the matter is taken up for hearing at 12.30 hours, none

appeared on either side and the matter is passed over till

afternoon session.

2. Even when the matter is taken up in the afternoon session also,

none appeared on either side. Despite listing the matter under

the caption 'for dismissal', the appellants have not getting ready.

It seems that the appellants have not shown any interest to

prosecute the appeal.

3. Hence, the appeal is dismissed for default without costs.

4. Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 25.04.2023 KGM HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

A.S.No.464 of 2009 Dated 25.04.2023

KGM

 
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