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The Government Of A.P. Rep By The ... vs M/S. Gandikota Fried Gram Mills,
2023 Latest Caselaw 2237 AP

Citation : 2023 Latest Caselaw 2237 AP
Judgement Date : 21 April, 2023

Andhra Pradesh High Court - Amravati

The Government Of A.P. Rep By The ... vs M/S. Gandikota Fried Gram Mills, on 21 April, 2023

           HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                          A.S.No.44 of 2011

JUDGMENT:

1. When the matter is taken up for hearing in the morning session,

none appeared for the appellant and the matter is passed over

till 02.15 PM.

2. Learned the counsel for respondents is present.

3. Even when the matter is taken up in the afternoon session at

02.15 PM also, none appeared for the appellant. Despite the

matter listed under the caption for dismissal, the appellant is

not getting ready. It seems that the appellant has not shown any

interest to prosecute the appeal.

4. Hence, the appeal is dismissed for default without costs.

5. Miscellaneous petitions pending, if any, in this appeal shall

stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 21.04.2023 KGM

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