The United India Insurance Co. ... vs Gandavarapu Rathnamma And ...
2023 Latest Caselaw 2173 AP

Citation : 2023 Latest Caselaw 2173 AP
Judgement Date : 20 April, 2023

Andhra Pradesh High Court - Amravati

The United India Insurance Co. ... vs Gandavarapu Rathnamma And ... on 20 April, 2023

Bench: Duppala Venkata Ramana

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                   Main Case: CMA No. 1583 of 2004

                            PROCEEDING SHEET

Sl.                                                                           OFFICE
        DATE                               ORDER
No.                                                                            NOTE
                   DUPPALA VENKATA RAMANA, J
19.   20.04.2023

                           Learned   Standing      Counsel      for    the
                   appellant-Insurance Company and learned
                   counsel     for   the    respondents       submitted

arguments.

Judgment reserved.

_______________________________ DUPPALA VENKATA RAMANA, J Mjl/*

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