Nekkella China Rama Rao vs Rongola Venkata Narsamma
2023 Latest Caselaw 2095 AP

Citation : 2023 Latest Caselaw 2095 AP
Judgement Date : 19 April, 2023

Andhra Pradesh High Court - Amravati

Nekkella China Rama Rao vs Rongola Venkata Narsamma on 19 April, 2023

Bench: Dr V Sagar

               HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

                    MAIN CASE No: S.A.No.406 of 2012

                               PROCEEDING SHEET

Sl.                                                               OFFICE
No      DATE                            ORDER                      NOTE
08    19.04.2023

Dr.VRKS,J

Heard arguments of the learned counsel for the appellant.

Judgment reserved.

_____________ Dr.VRKS,J

MSI

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