Citation : 2023 Latest Caselaw 2065 AP
Judgement Date : 18 April, 2023
HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO
A.S.No.658 of 2010
JUDGMENT:
1. When the matter is taken up for hearing in the morning session,
none appeared for the appellant and respondent and the matter
is passed over till 02.15 PM.
2. Even when the matter is taken up in the afternoon session at
02.15 PM also, none appeared for the appellant. Despite the
matter listed under the caption for dismissal, the appellant is
not getting ready. It seems that the appellant has not shown any
interest to prosecute the appeal.
3. Hence, the appeal is dismissed for default without costs.
4. Miscellaneous petitions pending, if any, in this appeal shall
stand closed.
____________________________ T. MALLIKARJUNA RAO, J
Date: 18.04.2023 KGM
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