Nalluri Dharmaraju vs E.Prabhavathamma
2023 Latest Caselaw 2056 AP

Citation : 2023 Latest Caselaw 2056 AP
Judgement Date : 18 April, 2023

Andhra Pradesh High Court - Amravati

Nalluri Dharmaraju vs E.Prabhavathamma on 18 April, 2023

Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH MAIN CASE: CRP No. 1025 of 2023

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

01. 18.04.2023 RNT, J

As requested, post on 20.04.2023 in the 'motion list', to enable Sri V. Venugopala Rao, learned senior counsel, assisted by Sri V. Venkatasubbaiah, learned counsel for the petitioner, to place judgments on the point, if the petitioner can maintain this revision challenging the impugned order, after the costs has been paid and received by the petitioner.

_________ RNT, J Dsr

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