CRLRC/1037/2007
2023 Latest Caselaw 2053 AP

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No:Crl.R.C.Nos.1037 & 1108 of 2007

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

18. 18.04.2023 VJP, J

These revision petitions have been preferred by Accused Nos.1 and 2 respectively challenging the concurrent judgments of conviction and sentence passed against them for the offence punishable under Section 376 I.P.C.

It appears Calendar Case record received but paper book is not prepared.

Registry is directed to prepare the paper book, so as to enable this Court to complete the final arguments in this matter by 28.04.2023.

Post on 28.04.2023.

                                                              _______
                                                               VJP, J

                   VNS
 SL.   DATE   ORDER   OFFICE
NO.                   NOTE