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Gani Hafizabi vs Marufsabgari Shafiulla
2023 Latest Caselaw 1868 AP

Citation : 2023 Latest Caselaw 1868 AP
Judgement Date : 11 April, 2023

Andhra Pradesh High Court - Amravati
Gani Hafizabi vs Marufsabgari Shafiulla on 11 April, 2023
Bench: Dr V Sagar
                   HIGH COURT OF ANDHRA PRADESH

     MAIN CASE No.: S.A No.164 of 2023

                            PROCEEDING SHEET

S.
No     DATE                          ORDER


01   11.04.2023

Dr.VRKS,J

Learned counsel on both side are in attendance.

It is submitted that out of the same impugned judgment, there is a connected Second Appeal No.165 of 2023.

Learned counsels request to hear this appeal and S.A No.165 of 2023 together.

Registry is directed to verify and list both the S.A No.164 of 2023 and S.A No.165 of 2023 together, after four (04) weeks.

___________ Dr.VRKS,J LSP

 
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