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P Rama Murthy vs The Assistant Commissioner ...
2023 Latest Caselaw 1863 AP

Citation : 2023 Latest Caselaw 1863 AP
Judgement Date : 11 April, 2023

Andhra Pradesh High Court - Amravati
P Rama Murthy vs The Assistant Commissioner ... on 11 April, 2023
                                    1



        THE HON'BLE SRI JUSTICE DR.V.R.K.KRUPA SAGAR

            CIVIL MISCELLENOUS APPEAL No.771 OF 2017

JUDGMENT:

1. On 02.03.2023, 31.03.2023 & 03.04.2023 also, there was

no representation for appellant.

2. Despite passing conditional orders and posting the matter

under the caption for dismissal, there is no representation

for appellant even today.

3. Under these circumstances, this Civil Miscellaneous

Appeal is dismissed for non-prosecution. No order as to

costs.

Consequently, miscellaneous petitions if any, stands

closed.

__________________________ JUSTICE DR.V.R.K.KRUPA SAGAR Date :11.04.2023

LSP

THE HON'BLE SRI JUSTICE DR.V.R.K.KRUPA SAGAR

CIVIL MISCELLENOUS APPEAL No.771 OF 2017

Date : 11.04.2023

LSP

 
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