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N.Ramachandrarao vs N.Pardhasaradhi
2023 Latest Caselaw 1846 AP

Citation : 2023 Latest Caselaw 1846 AP
Judgement Date : 10 April, 2023

Andhra Pradesh High Court - Amravati

N.Ramachandrarao vs N.Pardhasaradhi on 10 April, 2023

Bench: T Mallikarjuna Rao

     THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO


                 APPEAL SUIT No.284 OF 2009

JUDGMENT:

When the matter is called in the morning session, none

appeared on both sides.

2. The matter is passed over till 2.15 P.M. When the matter is

called at 2.15 P.M, no representation is made on behalf of the

appellant.

3. Despite listing the matter under the caption "for dismissal",

the appellant is not getting ready. It seems that the appellant has

not shown any interest to prosecute the appeal.

4. Hence, the appeal is dismissed for default without costs.

Consequently, miscellaneous petitions pending, if any, shall

stand closed.

_________________________________ JUSTICE T.MALLIKARJUNA RAO

Date: 10.04.2023 MS

THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

APPEAL SUIT NO.284 OF 2009

DATE: 10.04.2023

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