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Namburi Veera Venkata Satya Surya ... vs Bandaru Seeta Mahalakshmi
2023 Latest Caselaw 1842 AP

Citation : 2023 Latest Caselaw 1842 AP
Judgement Date : 10 April, 2023

Andhra Pradesh High Court - Amravati
Namburi Veera Venkata Satya Surya ... vs Bandaru Seeta Mahalakshmi on 10 April, 2023
Bench: T Mallikarjuna Rao
      THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO


                  APPEAL SUIT No.752 OF 2010

JUDGMENT:

When the matter is called in the morning session, none

appeared on both sides.

2. The matter is passed over till 2.15 P.M. When the matter is

called in the afternoon session, no representation is made on

behalf of the appellant.

3. Despite listing the matter under the caption "for dismissal",

the appellant is not getting ready. It seems that the appellant has

not shown any interest to prosecute the appeal.

4. Hence, the appeal is dismissed for default without costs.

Consequently, miscellaneous petitions pending, if any, shall

stand closed.

_________________________________ JUSTICE T.MALLIKARJUNA RAO

Date: 10.04.2023 MS

THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

APPEAL SUIT NO.752 OF 2010

DATE: 10.04.2023

MS

 
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