S Premnatha Reddy, Kurnool Dist ... vs B Ramachandra Reddy, Kurnool Dist
2023 Latest Caselaw 1800 AP

                   HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE No. C.R.P.No.2973 of 2015

                          PROCEEDING SHEET
Sl.                                                                    OFFICE
                                        ORDER

No DATE NOTE

05. 03.04.2023 BVLNC, J

I.A.No.1 of 2017 (CRPMP No.7219 of 2017) in C.R.P.No.2973 of 2015

Heard both sides.

No counter is filed by the respondent.

Learned counsel representing for revision-

petitioners would submit that the suit is posted

to 10.04.2023 for Judgment, and in the event of

Judgment is pronounced, the very purpose of

CRP would be defeated.

In that view of the matter, considering the

circumstances in the case, the Interim Order,

dated 31.07.2015 granting 'Stay', is extended for

a period of Four (04) weeks.

List on 18.04.2023, finally.

___________ BVLNC, J CRP No.2973 of 2015 ... contd., List on 18.04.2023.

03.04.2023 ___________ BVLNC, J

DNB