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Pendyala Subba Rao Died vs State Of Andhra Pradesh
2022 Latest Caselaw 7562 AP

Citation : 2022 Latest Caselaw 7562 AP
Judgement Date : 30 September, 2022

Andhra Pradesh High Court - Amravati
Pendyala Subba Rao Died vs State Of Andhra Pradesh on 30 September, 2022

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No.: S.A.No.246 of 2012

PROCEEDING SHEET

S.

No DATE ORDER

10. 30.09.2022 Dr.VRKS,J

In the result, the second appeal is dismissed for non-prosecution .

(Vide Separate Judgment)

___________ Dr.VRKS,J KLNS

 
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