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Kosara Narayana Rao vs Kosara Satyam
2022 Latest Caselaw 7277 AP

Citation : 2022 Latest Caselaw 7277 AP
Judgement Date : 21 September, 2022

Andhra Pradesh High Court - Amravati

Kosara Narayana Rao vs Kosara Satyam on 21 September, 2022

       HON'BLE SRI JUSTICE SUBBA REDDY SATTI

SECOND APPEAL No.631 of 2019

JUDGMENT:-

Learned counsel appearing for the appellant seeks

permission to withdraw the present Second Appeal. He filed a

letter dated 19.09.2022 before the Registry to that effect.

Permission is accorded.

Accordingly, the Second Appeal is dismissed as

withdrawn. There shall be no order as to costs.

Miscellaneous petitions, if any pending, in this case,

shall stand closed.

_______________________________ JUSTICE SUBBA REDDY SATTI

Date : 21.09.2022 KA

HON'BLE SRI JUSTICE SUBBA REDDY SATTI

SECOND APPEAL No.631 of 2019

Dated 21.09.2022 KA

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