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G.Suryanarayana vs The Bavaji Mutt 2 Ors
2022 Latest Caselaw 7237 AP

Citation : 2022 Latest Caselaw 7237 AP
Judgement Date : 20 September, 2022

Andhra Pradesh High Court - Amravati

G.Suryanarayana vs The Bavaji Mutt 2 Ors on 20 September, 2022

                                     1



      THE HON'BLE SRI JUSTICE BANDARU SYAMSUNDER

                   SECOND APPEAL No.339 OF 2001

JUDGMENT:

There is no representation for the appellant though the matter

is listed under the caption of dismissal.

Hence, the second appeal is dismissed for default with costs.

Consequently, miscellaneous petitions pending, if any, shall stand

closed.

__________________________ JUSTICE BANDARU SYAMSUNDER Date :20.09.2022 chb

THE HON'BLE SRI JUSTICE BANDARU SYAMSUNDER

S.A.No.339 of 2001

Date : 20.09.2022

chb

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G.Suryanarayana vs The Bavaji Mutt 2 Ors
2022 Latest Caselaw 7237 AP

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G.Suryanarayana vs The Bavaji Mutt 2 Ors2022 Latest Caselaw 7237 AP

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

G.Suryanarayana vs The Bavaji Mutt 2 Ors
2022 Latest Caselaw 7237 AP