Lingala Narasimha Prasda Reddy, vs Gurram Ravi,
2022 Latest Caselaw 7236 AP

Citation : 2022 Latest Caselaw 7236 AP
Judgement Date : 20 September, 2022

Andhra Pradesh High Court - Amravati

Lingala Narasimha Prasda Reddy, vs Gurram Ravi, on 20 September, 2022

                         HIGH COURT OF ANDHRA PRADESH

            MAIN CASE No.: C.C. No.496 of 2021

                                   PROCEEDING SHEET

Sl.
No      DATE                              ORDER                               OFFICE
                                                                               NOTE

4     20.09.2022   UDPR, J
                         Learned counsel for petitioner seeks time to
                   produce the relevant record i.e., judgment and decree in
                   which his vendor obtained decree against the
                   respondent Municipality. Let the needful be done.

Post on 30.09.2022.

________ UDPR, J SS

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