C. Rafiq Ahmed, vs The State Cbi
2022 Latest Caselaw 7235 AP

Citation : 2022 Latest Caselaw 7235 AP
Judgement Date : 20 September, 2022

Andhra Pradesh High Court - Amravati

C. Rafiq Ahmed, vs The State Cbi on 20 September, 2022

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI

MAIN CASE No: Crl.R.C.No.616 of 2022 and Crl.P.No.4836 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

7. 20.09.2022 NJS, J

The matters require consideration in the light of the Judgment of the Hon'ble Supreme Court in State of Orissa vs. Debendra Nath Padhi [(2005) 1 Supreme Court Cases 568] on which the Trial Court has also placed reliance for rejection of the application under Section 91 Cr.P.C.

List these cases immediately after Dussehra Vacation, 2022.

______ NJS, J

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