Dr. G.Ekambaram, vs The State Of Andhra Pradesh
2022 Latest Caselaw 7234 AP

           HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.No.24730 of 2022

                                  PROCEEDING SHEET

Sl.                                                                          OFFICE
        DATE                                ORDER
No.                                                                           NOTE
 3    20.09.2022   Dr. KMR,J

                            Notice before admission.
                            Learned counsel for the petitioners is
                   present.
                            Learned      Government       Pleader      for
                   School     Education      takes    notice    for    the
                   respondents.

For filing counters, post on 14.11.2022.

________ Dr. KMR,J

I.A.No.1 of 2022

In view of the facts and circumstances and after haring both sides, the respondents are directed to pass appropriate orders on the representations dated 01.05.2018 and 14.05.2022 of the petitioners, in the light of judgment of the Hon'ble Apex Court in C.A.No.9103 of 2013 and C.A.No.9104 of 2014, dated 16.3.2018, within a period four weeks from the date of receipt of the order.

________ Dr. KMR,J

HS