Citation : 2022 Latest Caselaw 7217 AP
Judgement Date : 19 September, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: C.C. No. 1803 of 2022
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
08. 19.09.2022 RNT, J
"Separate judgment is passed closing the contempt case."
_________ RNT, J Dsr
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