Kusupati Siva Prasad vs The State Of Andhra Pradesh,
2022 Latest Caselaw 7099 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No: W.P.Nos.13905 and 19769 of 2021

PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

Transfe

6. 15.09.2022 NJS,J rred to io As it is stated that the matters are squarely folder before covered by the judgment of Hon'ble Supreme Court correcti in Madanuri Sri Rama Chandra Murthy v. Syed ons.

B/o.

Jalal, (2017) 13 SCC 174 and the matters can be disposed of, list these cases on 19.09.2022.

_____ NJS, J BLV