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Poojari Venkarmukni.2 Oterss vs K.Ahmed Sharif.7 Others
2022 Latest Caselaw 6672 AP

Citation : 2022 Latest Caselaw 6672 AP
Judgement Date : 9 September, 2022

Andhra Pradesh High Court - Amravati
Poojari Venkarmukni.2 Oterss vs K.Ahmed Sharif.7 Others on 9 September, 2022
THE HON'BLE SRI JUSTICE BANDARU SYAMSUNDER

             SECOND APPEAL No.07 of 2002

JUDGMENT:

There is no representation for the appellants though

the case is listed under the caption of "Dismissal".

Hence, the Second Appeal is dismissed for default.

No order as to costs.

Consequently, miscellaneous petitions, if any, pending

shall stand closed.

___________________________________ JUSTICE BANDARU SYAMSUNDER Date :09.09.2022 Chb THE HON'BLE SRI JUSTICE BANDARU SYAMSUNDER

S.A.No.07 of 2002

Date : 09.09.2022

Chb

 
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