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M.Lakshmi Devi Saraswathipuram ... vs Dt.Col. Cuddapah2 Ors
2022 Latest Caselaw 6614 AP

Citation : 2022 Latest Caselaw 6614 AP
Judgement Date : 8 September, 2022

Andhra Pradesh High Court - Amravati
M.Lakshmi Devi Saraswathipuram ... vs Dt.Col. Cuddapah2 Ors on 8 September, 2022

HIGH COURT OF ANDHRA PRADESH :: ANDHRA PRADESH

MAIN CASE: W.P.No.2462 of 2003

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE.

03. 08.09.2022 GRKP,J

Sri V.Adinarayana, learned counsel appearing on behalf of Sri N.Siva Reddy, learned counsel for the Writ Petitioners has handed over a copy of the Judgment dated 19.06.2003 in W.P.No.2462 of 2003 by Hon'ble Ms. Justice G.Rohini.

It shows that this Writ Petition has been disposed of with certain directions on the said date i.e.19.06.2003.

Let this Order be placed on record and treat this Writ Petition as having been closed.

_________ GRKP,J NPA

 
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