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Smt. Addala Kanaka Durga Naga ... vs State Of A.P., Rep. By P.P., Hyd Anr
2022 Latest Caselaw 8011 AP

Citation : 2022 Latest Caselaw 8011 AP
Judgement Date : 20 October, 2022

Andhra Pradesh High Court - Amravati

Smt. Addala Kanaka Durga Naga ... vs State Of A.P., Rep. By P.P., Hyd Anr on 20 October, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Main Case : CRIMINAL PETITION No.13255 of 2014

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

17. 20.10.2022 DUPPALA VENKATA RAMANA, J

Learned counsel for the petitioner is present and filed copy of the judgment wherein

were quashed.

The present petition is pending against A.4.

Post the matter on 02.11.2022.

__________________________ DUPPALA VENKATA RAMANA, J Dinesh

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