Bayanna vs B. Purushotam Reddy And Another
2022 Latest Caselaw 7908 AP

Citation : 2022 Latest Caselaw 7908 AP
Judgement Date : 17 October, 2022

Andhra Pradesh High Court - Amravati

Bayanna vs B. Purushotam Reddy And Another on 17 October, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      Main Case : MACMA No.1313 of 2006

                          PROCEEDING SHEET

Sl.                                                                       OFFICE
        DATE                          ORDER
No.                                                                        NOTE
                   DUPPALA VENKATA RAMANA, J
15.   17.10.2022
                         Learned counsel for the appellant and
                   respondent-insurance        company     submitted

arguments.

Reserved for Judgment.

_______________________________ DUPPALA VENKATA RAMANA, J SAB

Download the LatestLaws.com Mobile App