United India Insurance Co.Ltd., vs Nellipogu Amadaguntla Nagendra ...
2022 Latest Caselaw 7820 AP

Citation : 2022 Latest Caselaw 7820 AP
Judgement Date : 13 October, 2022

Andhra Pradesh High Court - Amravati

United India Insurance Co.Ltd., vs Nellipogu Amadaguntla Nagendra ... on 13 October, 2022

                    HIGH COURT OF ANDHRA PRADESH

                    MAIN CASE No. M.A.C.M.A. 575 of 2019

                          PROCEEDING SHEET

 Sl.
 No       DATE                                                   OFFICE
                                    ORDER

NOTE

06. 13.10.2022 BVLNC, J

Heard both sides.

Judgment reserved.

___________ BVLNC, J psk

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