K.S. Preem Kumar, Krishna ... vs The Presiding Officer, ...
2022 Latest Caselaw 7737 AP

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                               W.P. No.16465 of 2006

                              PROCEEDING SHEET

Sl.
No      DATE                                                                 OFFICE
                                           ORDER

NOTE

2. 11.10.2022 UDPR, J

Sri T. Vinod Kumar, learned counsel for the

petitioner citing the decision in S. Raja Ratnam v. The

Presiding Officer, Central Government Industrial

Tribunal-cum-Labour Court, Government of India,

Hyderabad would submit that the present case is

covered by the said judgment and requested to pass

orders.

There is no representation for respondents today.

Hence post the matter on 12.10.2022 under the

caption "for orders".

________ UDPR, J krk